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Delhi HC Grants One More Day to RBI For Finalizing Stand on Tata-Docomo Arbitration Award - (15 Mar 2017)

Delhi High Court has allowed Reserve Bank of India (RBI) a further day to finalise its stand on enforcement of $ 1.18 billion Tata Sons-NTT DoCoMo arbitration award, now sought to be realised in favour of Japanese telecom major through a settlement agreement arrived at by the two companies.

Tags : DELHI HIGH COURT   RESERVE BANK OF INDIA   TATA SONS-NTT DOCOMO  

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