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Delhi High Court Expresses Anger Upon Bad Condition of Mortuary Staff - (17 Sep 2015)

Delhi HC has asked Govt. to develop screening process to ensure morgue employees were not exposed to bodies with communicable diseases. The court expressed anger after taking note of photographs of rusted tables and post-mortem tools,old fashioned hammer,hacksaw,broken cabinet for storage of bodies.

Tags : DELHI HIGH COURT  GOVT.  

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