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South Korea's Constitutional Court Upholds President Park Geun Hye Impeachment - (14 Mar 2017)

South Korea's Constitutional Court has upheld impeachment of President Park Geun Hye in a unanimous vote, removing her from office over a graft scandal involving big businesses, including Samsung and Lotte.

Tags : SOUTH KOREA'S CONSTITUTIONAL COURT   IMPEACHMENT   PRESIDENT PARK GEUN HYE  

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