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SC Summons Top Cops of UP over UP Khap Diktat - (16 Sep 2015)

Supreme Court has summoned top police officers of Baghpat district of Uttar Pradesh where a 'khap' panchayat allegedly ordered two Dalit girls to be raped after their brother eloped with a Jat girl of a higher caste.

Tags : SUPREME COURT   UP POLICE  

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