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Bombay High Court Slams Civic Body Over Construction Approval Amid Water Crisis - (14 Mar 2017)

Bombay High Court has warned Pune Municipal Corporation that it will not be allowed to grant permission for construction of new buildings if it fails to file a satisfactory response on tackling acute water scarcity in city.

Tags : BOMBAY HIGH COURT   PUNE MUNICIPAL CORPORATION   WATER CRISIS  

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