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Karnataka High Court Quashes Money Laundering Case Against Ex Minister Gali Janardhan Reddy - (14 Mar 2017)

Karnataka High Court has quashed Enforcement Directorate proceedings against former minister and mining baron Gali Janardhan Reddy, who came under income tax scanner after his daughter's ostentatious wedding made headlines, under Prevention of Money Laundering Act.

Tags : KARNATAKA HIGH COURT   GALI JANARDHAN REDDY   MONEY LAUNDERING  

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