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Calcutta High Court Judge C S Karnan Orders Case Against CJI, SC Judges & AG - (14 Mar 2017)

Calcutta High Court Judge C S Karnan has held a "court" session at his residence and "ordered" that a case be registered under relevant sections of SC and ST (Prevention of Atrocities) Act against Chief Justice of India J S Khehar, other Apex Court Judges and Attorney General Mukul Rohatgi.

Tags : CALCUTTA HIGH COURT   SUPREME COURT   J. C.S. KARNAN  

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