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RBI Says ‘Banks Can Accept Coloured Notes’ Appeals to Avoid Dirtying Them - (10 Mar 2017)

Reserve Bank of India has clarified that banks can accept colour-stained notes amid messages circulating on WhatsApp that public sector banks have been asked not to accept coloured Rs 2,000 and Rs 500 notes.

Tags : RESERVE BANK OF INDIA   COLOURED NOTES  

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