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Gujarat HC Orders Registration of Separate FIRs in Alleged Police Atrocity Cases - (16 Sep 2015)

Gujarat High Court has ordered filing of FIRs in three separate cases of alleged police atrocity during violence that had erupted over Patel quota agitation on August 25. The court also directed CID to inquire these cases.

Tags : GUJARAT HC  POLICE ATROCITY CASES  

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