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Bombay High Court Seeks Status Report on Compensation to Dam Oustees - (10 Mar 2017)

Bombay High Court has directed Additional Collector (Rehabilitation), Pune District to place on record project-wise details of dams and affected persons, how many of the latter have been allotted alternate land or compensation, and how many are still waiting for the same.

Tags : BOMBAY HIGH COURT   DAM OUSTEES  

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