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Allahabad HC Quashes Cabinet’s Move Quashing Interest Payable By Sugar Mill Owners to Farmers - (10 Mar 2017)

Allahabad High Court has quashed a cabinet decision of October whereby interest to tune of Rs 2000 crore, payable by sugar mill owners to sugarcane farmers, was waived.

Tags : ALLAHABAD HIGH COURT   SUGAR MILL OWNERS   INTEREST  

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