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Delhi High Court Bars Cipla From Selling Novartis Respiratory Drug ‘Onbrez’ in India - (10 Mar 2017)

Delhi High Court has barred Cipla Ltd from selling copies of Novartis AG’s respiratory drug Onbrez in India, upholding patents held by swiss drug maker.

Tags : DELHI HIGH COURT   CIPLA   NOVARTIS RESPIRATORY DRUG  

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