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Madras High Court Directs State to Conduct Panchami Lands Survey - (10 Mar 2017)

Madras High Court has directed State Government to conduct a State-wide survey to find out extent of Panchami lands available and the extent under occupation by people other than those belonging to Scheduled Castes in contravention of condition for allotment of such lands.

Tags : MADRAS HIGH COURT   PANCHAMI LANDS  

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