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Supreme Court Grants Parole to Parasmal Lodha to Participate in Mother’s Last Rites - (10 Mar 2017)

Supreme Court has granted parole to Kolkata-based businessman Parasmal Lodha accused of illegal conversion of over Rs 25 crore in old currency for a mining baron to participate in the last rites of his mother.

Tags : SUPREME COURT   PARASMAL LODHA  

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