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Punjab and Haryana High Court Directs Civic Bodies to Check Stray Dogs Menace At Sukhna Lake - (09 Mar 2017)

Punjab and Haryana High Court, while expressing concern over growing number of stray dogs at Sukhna lake, has wondered that if Municipal Corporation is taking any steps to check menace at lake.

Tags : PUNJAB AND HARYANA HIGH COURT   STRAY DOGS   SUKHNA LAKE  

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