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Govt Eases General Provident Fund Norms, Now Withdrawal Possible Within 15 Days - (09 Mar 2017)

Government has relaxed norms for withdrawal of General Provident Fund (GPF) enabling employees to receive payments within 15 days, and also making it possible for them to withdraw fund for select purposes after completing 10 years of service, as against 15 years of service earlier.

Tags : UNION GOVERNMENT   GENERAL PROVIDENT FUND  

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