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Jaipur Court Convicts Three in 2007 Ajmer Blast Case, Frees Swami Assemanand - (09 Mar 2017)

A Jaipur Court has convicted three persons but let off former RSS member Aseemanand and six others in 2007 Ajmer Dargah blast case in which 26 witnesses turned hostile.

Tags : JAIPUR COURT   AJMER BLAST  

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