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Krishi Vigyan Kendra – Ernakulam Registers Trade Mark for Cereal under Brand Name Jaiva Pokkali - (16 Sep 2015)

Krishi Vigyan Kendra – Ernakulam has registered a trade mark for cereal at Chennai Trade Mark registry under brand name Jaiva Pokkali. Pokkali is a unique saline-tolerant rice variety organically cultivated in the water-logged coastal regions of Alappuzha, Thrissur and Ernakulam district of Kerala.

Tags : KRISHI VIGYAN KENDRA  CEREAL BRAND NAME JAIVA POKKALI  

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