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Delhi High Court Notices Centre Over Making Aadhaar Must For Subsidized Food Grains - (09 Mar 2017)

Delhi High Court has issued notice to Centre on a petition challenging Government’s decision to make Aadhaar mandatory for beneficiaries of subsidised foodgrains through Public Distribution System (PDS).

Tags : DELHI HIGH COURT   SUBSIDIZED FOOD GRAINS   AADHAAR  

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