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Government Allows EPF Members to Move Retirement Savings From EPF to NPS - (08 Mar 2017)

Government has allowed members of Employees' Provident Fund (EPF) option to move their retirement savings to National Pension System (NPS) giving effect to a proposal mooted by Government two years ago in Union Budget for 2015-16.

Tags : GOVERNMENT   EMPLOYEES' PROVIDENT FUND   NATIONAL PENSION SYSTEM  

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