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Gadchiroli Court Awards Life Term to DU Professor, Four Others For Aiding & Abetting Naxal Activities - (08 Mar 2017)

A District Court in Gadchiroli has sentenced wheelchair-bound Delhi University professor G N Saibaba and four others to life imprisonment under various sections of Unlawful Activities (Prevention) Act and IPC for aiding and abetting Naxal activities.

Tags : GADCHIROLI COURT   DU PROFESSOR   NAXAL ACTIVITIES  

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