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Bombay HC Permits Fakhruddin to Continue Suit to Declare Him ‘Spiritual Leader’ - (08 Mar 2017)

Bombay High Court has granted permission to Syedna Taher Fakhruddin to continue with suit to declare him as spiritual leader and substituted him as a ‘plaintiff’ in suit that was originally filed by his father Syedna Khuzaima Qutbuddin, who died in March last year.

Tags : BOMBAY HIGH COURT   SYEDNA TAHER FAKHRUDDIN  

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