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Madras HC: Exemption From Opting Tamil Language in Board Exams Only To Those Who Have Applied - (08 Mar 2017)

Madras High Court has clarified that its interim order dated February 27, granting exemption to students of linguistic minority schools from taking compulsory Tamil language paper in Class X board examinations for current academic year, will apply only to the students who have sought such exemption.

Tags : MADRAS HIGH COURT   LASS X BOARD EXAMINATIONS   TAMIL LANGUAGE  

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