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Supreme Court Directs Azam Khan to Appear Before Allahabad HC in Contempt Case - (08 Mar 2017)

Supreme Court has denied any relief to senior Samajwadi Party (SP) leader Azam Khan and directed him to appear before Lucknow Bench of Allahabad High Court on Wednesday at 2 pm in relation to a contempt case.

Tags : SUPREME COURT   AZAM KHAN  

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