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Supreme Court Seeks AG’s Assistance in Hearing Assets Plea Against Ex-CJI K G Balakrishnan - (16 Sep 2015)

Supreme Court has sought help of Attorney General of India Mukul Rohatgi to hear PIL, seeking CBI inquiry into alleged amassing of wealth by kin of Justice K G Balakrishnan during his tenure as an apex court judge.

Tags : SUPREME COURT  ATTORNEY GENERAL OF INDIA MUKUL ROHATGI  JUSTICE K G BALAKRISHNAN  

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