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Karnataka HC Turns Down Plea For SIT Probe into Diary Row Disclosing Pay-off to Central Leaders - (07 Mar 2017)

Karnataka High Court has rejected a PIL which sought setting up of a Special Investigation Team (SIT) to probe allegations and counter allegations by Congress and BJP on pay-offs made to parties’ Central leadership.

Tags : KARNATAKA HIGH COURT   A SPECIAL INVESTIGATION TEAM  

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