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Gujarat High Court Notices State Over Plea For SIT Probe in Naliya Gang rape Case - (07 Mar 2017)

Gujarat High Court has issued notice to State Government on a petition moved by Naliya gangrape victim, who has sought further investigation into her complaint by CID (Crime), CBI or by a Special Investigation Team (SIT), led by a woman police officer.

Tags : GUJARAT HIGH COURT   NALIYA GANG RAPE  

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