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Madras HC Orders Formation of High Level Committee to Prevent Child Theft - (16 Sep 2015)

Madras HC on being informed that police and Government Rajaji Hospital (GRH) management have been 'reckless' in preventing child theft, has directed constitution of a high level committee to evolve a comprehensive plan on providing foolproof security to new born babies at GRH.

Tags : MADRAS HC  CHILD THEFT  

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