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Delhi High Court Directs Ex-Ranbaxy’s Promoters to Share Asset Details - (07 Mar 2017)

Delhi High Court has directed Malvinder Singh and Shivinder Singh, former promoters of Ranbaxy Laboratories Ltd, to furnish within a week details of all of their unencumbered assets, in order to ensure use of such assets to satisfy an arbitral award of over Rs 2,562 crore.

Tags : DELHI HIGH COURT   RANBAXY LABORATORIES LTD  

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