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Supreme Court Notices Centre Over RBI's Refusal to Exchange Demonetised Notes - (06 Mar 2017)

Supreme Court has issued a notice to Central Government on a plea challenging Reserve Bank of India’s (RBI) refusal to accept Rs 500 and Rs 1,000 notes that have been demonetised.

Tags : SUPREME COURT   DEMONETISED NOTES   RESERVE BANK OF INDIA  

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