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SC Calls For Speedy Trial in Babri Masjid Demolition Case; Advani, Uma Likely to Face Charges Again - (06 Mar 2017)

Supreme Court has said that it won't accept dropping of charges against senior BJP leader LK Advani and might revive conspiracy charges against 13 BJP and other Hindu right-wing leaders in connection with Babri Masjid demolition case.

Tags : SUPREME COURT   BABRI MASJID   LK ADVANI  

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