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Enforcement Date of Regional Centre for Biotechnology Act, 2016- (Ministry of Science and Technology) (28 Feb 2017)

MANU/STEC/0002/2017

Civil

In exercise of the powers conferred by sub-section (2) of section 1 of the Regional Centre for Biotechnology Act, 2016 (36 of 2016), the Central Government hereby appoints the 1st day of March, 2017 as the date on which the provisions of the said Act shall come into force.

Tags : ENACTMENT   DATE   ENFORCEMENT  

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