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Madras High Court Wishes Madurai to Move Up in Swachh Bharat Ranking - (16 Sep 2015)

Madras HC while passing interim orders on PIL seeking direction to Madurai Corporation to properly maintain existing parks, has appointed a team of advocate commissioners to inspect parks, water bodies and other such public facilities, in order to move it up in Bharat Ranking.

Tags : MADRAS HC  MADURAI CORPORATION  

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