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Delhi High Court Gives Nod to Biocon, Mylan to Sell Biosimilar Cancer Drug - (06 Mar 2017)

Delhi High Court gave a green signal to pharmaceutical companies Biocon and Mylan to manufacture and sell its biosimilar drug Trastuzumab for early breast cancer and metastatic gastric cancer.

Tags : DELHI HIGH COURT   BIOSIMILAR CANCER DRUG  

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