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Supreme Court Seeks Centre’s, MCI Reply Over Biz to Conduct NEET’17 in Urdu - (06 Mar 2017)

Supreme Court has sought responses from Centre and Medical Council of India (MCI) over plea suggesting making Urdu as a medium for NEET 2017, a common entrance test for admissions in MBBS and BDS courses across country.

Tags : SUPREME COURT   NEET 2017  

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