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Bombay High Court Directs BMC to Give Fair Hearing to Organizers of Power Boat Race - (03 Mar 2017)

Bombay High Court has directed Brihanmumbai Municipal Council (BMC) to give a fair hearing to Procam International, organizer of powerboat race scheduled in city between March 3 and March 5, over construction of temporary structures along Marine Drive.

Tags : BOMBAY HIGH COURT   PROCAM INTERNATIONAL  

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