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Allahabad High Court Directs CBI Probe into Jawahar Bagh Clash in Mathura - (03 Mar 2017)

Allahabad High Court has ordered CBI probe into violence in Jawahar Bagh park area in Mathura in which 24 people, including two senior police officers and many squatters belonging to Swadhin Bharat Vidhik Satyagrah, an armed group led by Ram Vriksh Yadav, were killed.

Tags : ALLAHABAD HIGH COURT   JAWAHAR BAGH PARK  

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