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NGT Fines Water Ministry, UP Jal Nigam For Incorrect Data on Ganga Cleaning - (02 Mar 2017)

National Green Tribunal has slapped a fine of Rs 25,000 each on officers of Ministry of Water Resources and UP Jal Nigam for furnishing incorrect information on drains joining river Ganga in Garhmukteshwar area of Uttar Pradesh.

Tags : NATIONAL GREEN TRIBUNAL   GANGA CLEANING  

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