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Bombay HC Permits Construction of Temporary Jetty At Chowpatty For Power Boat Indian Grand Prix - (02 Mar 2017)

Bombay High Court, while observing that Mumbaikars cannot be deprived of an International level power boating event for petty reasons raked up by City Collector and BMC, has allowed building of a temporary jetty at Girgaon Chowpatty.

Tags : BOMBAY HIGH COURT   POWER BOAT INDIAN GRAND PRIX  

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