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Bombay High Court Asks CM to Monitor Working of Collector’s Office - (02 Mar 2017)

Bombay High Court, while expressing "extreme displeasure" at the way Mumbai Collector, Ashwini Joshi, was conducting herself in matters of leases, has directed Chief Minister to "personally look into" functioning of Office of the Collector.

Tags : BOMBAY HIGH COURT   MUMBAI COLLECTOR  

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