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Delhi HC Rejects Kejriwal's Plea Seeking Financial Records of FM Arun Jaitley - (01 Mar 2017)

Delhi High Court has dismissed Chief Minister Arvind Kejriwal's plea seeking details of bank accounts, tax returns and other financial records of Finance Minister Arun Jaitley, who has filed a defamation suit against him.

Tags : DELHI HIGH COURT   ARVIND KEJRIWAL   ARUN JAITLEY  

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