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National Green Tribunal Orders Zero Discharge Deadline For Nitta Gelatin India Ltd - (01 Mar 2017)

National Green Tribunal (NGT) has issued an order to Nitta Gelatin India Ltd (NGIL) to ensure zero discharge of chemical waste from its factory at Kathikudam in Thrissur district into Chalakkudy River, in six months.

Tags : NATIONAL GREEN TRIBUNAL   NITTA GELATIN INDIA LTD  

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