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Madras High Court: Won’t Interfere With Kumbhabhishekam Works of Temples - (01 Mar 2017)

Madras High Court has said that it would not stall Kumbhabhishekam and Balalayam of temples, as these responsibilities had already been entrusted with a court-appointed committee of experts.

Tags : MADRAS HIGH COURT   KUMBHABHISHEKAM   BALALAYAM  

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