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Hyderabad High Court Notices Telangana, Police Over Plea Against Rallies, Dharnas - (01 Mar 2017)

Hyderabad High Court has issued notices to Telangana Government and City Police authorities concerned to respond to a Public Interest Litigation (PIL) filed against granting of permission for rallies, processions, dharnas and rasta-rokos in city, including those at dharna chowk near Indira Park.

Tags : HYDERABAD HIGH COURT   RALLIES   DHARNAS   RASTA-ROKOS  

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