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Madras High Court Directs Actor Dhanush to Undergo Physical Examination - (01 Mar 2017)

Madras High Court has subjected actor Dhanush to physical examination by a government doctor to verify whether he had certain visible identification marks on his body, as mentioned by an elderly couple who had initiated legal proceedings, claiming that he was their biological son.

Tags : MADRAS HIGH COURT   DHANUSH   BIOLOGICAL SON  

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