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Supreme Court Asks Sahara Chief to Deposit Rs 5,092 Crore - (01 Mar 2017)

Supreme Court has asked Sahara group chief Subrata Roy to deposit Rs 5,092 crore by April 7 if he wished to not return to prison, from where he was released on parole last year.

Tags : SUPREME COURT   SUBRATA ROY   SAHARA  

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