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NGT Seeks Details of Borewells Installed by DMRC - (28 Feb 2017)

NGT has directed Delhi Metro Rail Corporation (DMRC) to furnish a list of borewells it has installed and quantity of water extracted by it, following charges that it was extracting groundwater instead of using waste water to wash its trains.

Tags : NGT   DELHI METRO RAIL CORPORATION   BOREWELLS  

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