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Bombay High Court Asks BMC to Ensure Repaired Roads Remains Potholes Free For 5 Years - (28 Feb 2017)

Bombay High Court has said that BMC must give residents of city a “guarantee” that roads repair work that it carries out before of this year’s monsoon season will last for, or not wear off for, “at least next five years”.

Tags : BOMBAY HIGH COURT   REPAIRED ROADS   POTHOLES  

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