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Hyderabad High Court Grants Telangana 3 Months Time to Consider Revival of CCI Adilabad Unit - (28 Feb 2017)

Hyderabad High Court has granted three months’ time for Government of Telangana to take all appropriate steps to see that Adilabad unit of Cement Corporation of India (CCI) can be revived.

Tags : HYDERABAD HIGH COURT   CEMENT CORPORATION OF INDIA   ADILABAD  

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