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Stay of Bailable Warrant Against Arvind by Allahadbad High Court - (04 Aug 2015)

Allahabad High Court has stayed the bailable warrant issued against Delhi Chief Minister Arvind Kejriwal. The warrant had been issued by an Amethi Court for his alleged inflammatory speech in Uttar Pradesh during Lok Sabha elections.

Tags : ALLAHABAD HIGH COURT   ARVIND  

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